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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(1)(g) in Punjab Water Supply and Sewerage Board Act, 1976

(g)to do any other thing whenever it is necessary to do so for any of the purposes of this Act or any rule or regulation made or scheme sanctioned thereunder or any scheme which the Board intends to frame thereunder: