26. Institutions for training nurses and midwives.
(1)The institutions which are approved and recognized by the Council after inspection by its representative shall be competent to train nurses, midwives, 1[auxiliary nurse-midwives and health visitors] and to send them for examination for the qualifying certificates recognized by the Council.(2)The Council may withdraw recognition from any such institution after its inspection by a representative of the Council. The order of such withdrawal shall be in writing and shall be served in the manner prescribed by rules.
