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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(4) in Himachal Pradesh State Legal Services Authority Regulations, 1996

(4)The Secretary shall convene meetings of the District Authority with the previous approval of the Chairman and shall also attend meeting and shall be responsible for maintaining a record of the minutes of the proceeding of the meeting.