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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(x) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(x)"University Campus" means the area comprised within such limits of the Headquarters of the University as may, from time to time, be notified by the Government in the Telangana Gazette;