Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

1. Short title and commencement.

(1)These rules may be called the Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973.
(2)They shall come into force at once.