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State of Rajasthan - Section

Section 19 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013

19. Fixation of pay on promotion on or after 1.1.2006.

- In the case of promotion from one academic grade pay to another in the running pay band, the fixation will be done as follows: -One increment equal to 3% of the sum of the pay in the running pay band and the existing academic grade pay will be computed and rounded off to the next multiple of 10. This will be added to the existing pay in the running pay band. The academic grade pay corresponding to the promotion post will thereafter be granted in addition to this pay in the running pay band. In cases where promotion involves change in the running pay band also, the same methodology will be followed. However, if the pay in the running pay band after adding the increment is less than the minimum of the higher pay band to which promotion is taking place, pay in the running pay band will be stepped to such minimum.