Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Sikkim - Subsection Section 23(d) in Sikkim Panchayat Act, 1993 (d)operate jointly with the Sachiva of the Gram Panchayat the fund of the Gram Panchayat including authorization of payment,issue of cheques and refunds;
