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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(3)[ A copy of the application relating to the renewal of licence for exhibition of film on Television screen through Video Cassette Recorders and for Video Library shall be sent simultaneously to the Chief Electrical Inspector and the Executive Engineer, Public Works Department.] [Substituted by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.]