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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(24) in Uttar Pradesh Municipal Corporation Act, 1959

(24)requiring notice to be given whenever any milch animal is affected with .any contagious disease and prescribing precautions to be taken for protecting milch-cattle and milk against infection or contamination;