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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(6) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(6)On receipt of the intimation of the allocation of funds, the Panchayat Samiti shall prepare its budget and submit it to the Zila Parishad by the 15th of February each year, for approval.