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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Chattisgarh - Subsection

Section 85(2)(i) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(i)other categories of officers which may be appointed under Section 3 (1)(e);