Section 9(1)(c) in The Jharkhand Area Autonomous Council Act, 1994

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(1)(c) in The Jharkhand Area Autonomous Council Act, 1994

(c)resigns his seat in writing under his hand addressed to the Chairman and his resignation is accepted by the Chairman then his seat shall become vacant:

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State of Jharkhand - Subsection

Section 9(1)(c) in The Jharkhand Area Autonomous Council Act, 1994