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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(d) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(d)shall review various Act in force in the State pertaining to cow and the rules made thereunder and may recommend amendments therein.