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Union of India - Section

Section 1779 in The Merchant Shipping (Distressed Seamen) Rules, 1960

1779.

G.S.R. 1552, dated 17th December, 1960. - In exercise of the power conferred by section 167 of the Merchant Shipping Act, 1958 (44 of 1958), and in supersession of all existing rules, orders and regulations on the subject, the Central Government hereby makes the following rules, namely:-