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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(8) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

(8)Convenor, who should be the rank of a Professor of the University Concerned be appointed by the competent authority in consultation with chairman of the EAMCET committee.