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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(c) in Aluminium Corporation Of India Limited (Acquisition And Transfer Of Aluminium Undertaking Act, 1984

(c)wilfully withholds or fails to furnish to the Central Government, or the Bharat Aluminium Company or to any person or body of person specified by that Government or company, any document or inventory relating to that undertaking which may be in his possession, custody or control; or