Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(9) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (9)The school shall ensure that quality Education is imparted and each child achieves the essential learning outcomes prescribed for the course of study.
