Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 54 in The Semiconductor Integrated Circuits Layout-Design Act, 2000 54. Powers of High Courts to make rules.— The High Court may make rules consistent with this Act as to the conduct and procedure of all proceeding under this Act before it.
