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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

State of Jharkhand - Subsection

Section 308(1)(a) in Jharkhand Municipal Act, 2011

(a)construct, purchase, take on lease or otherwise acquire any land or building for the purposes of establishing a new municipal market or a new municipal stockyard or of extending or improving any existing municipal market, municipal slaughterhouse, or municipal stockyard, as the case may be; and