Section 6(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(2)Subject to the foregoing provisions the University shall, according to a specific decision of the Board, reserve seats in colleges for socially and educationally backward classes of citizens or for the scheduled castes and the scheduled tribes, provided that no such person shall be entitled to be admitted to the University, unless he fulfills the standards for admission laid down by the University in respect of such candidates.
