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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12) in New Town Kolkata Planning Area (Building) Rules, 2014

(12)"Building Committee" means a committee constituted by the New Town Kolkata Development Authority (NKDA) for advising appropriate authority regarding sanctioning and erection of building or any other issues as raised by such authority from time to time;