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State of Jammu-Kashmir - Section

Section 39 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

39. Operation and Maintenance Expenses.

- [(1) Normative O&M expenses for the first year of the Control period (i.e. FY 2013-14 shall be 40 lakh/MW.] [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]
(2)Normative O&M expenses allowed at the commencement of the Control Period (i.e. FY 2013-14) under these Regulations shall be escalated at the rate of 5.72% per annum.