Himachal Pradesh High Court
The Piri Kila Nirman Prabhandan ... vs . State Of H.P. & Ors. on 8 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
The Piri Kila Nirman Prabhandan Committee, Sapni vs. State of H.P. & ors.
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CWP No. 2315/20218.3.2022 Present: Mr. Ankush Dass Sood, Sr. Advocate with Mr. Vivek Negi, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Shiv Pal Manhans Mr. Vinod Thakur, Addl. A.Gs. and Mr. Rajat Chauhan, Law Officer, for the respondents-State. Mr. Atul Verma, Advocate, vice Mr. B.B. Vaid, Advocate, for respondents No. 4, 13 and 17.
Mr. K. D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the respondent No.8. Mr. Dibender Ghosh, Advocate, for respondents No.10,12, 14 and 16.
Mr. Ashwani K. Negi, Advocate, for respondents No. 11, 15, 18, 19 and 20.
Mr. Atul Verma, Advocate, has filed memo of appearance on behalf of respondents No. 4, 13 and 17. He prays for and is granted two weeks' time to file power of attorney and reply.
List on 15.3.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 8.3.2022 (pankaj) ::: Downloaded on - 09/03/2022 20:12:06 :::CIS