Delhi High Court - Orders
Ashish Dabas vs Ajay Kumar & Ors on 13 February, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 1/2026 & CM APPL. 587/2026
ASHISH DABAS .....Appellant
Through: Mr. Karan Kumar, Adv. (through
VC).
versus
AJAY KUMAR & ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 13.02.2026
1. This hearing has been done through hybrid mode.
2. Learned counsel appearing on behalf of the appellant seeks an adjournment on the ground that the arguing counsel is unavailable today.
3. At request, re-notify on 10.07.2026.
AMIT SHARMA, J FEBRUARY 13, 2026/nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/02/2026 at 20:40:24