Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 63] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Advocates Act, 1961 (1)Every Bar Council shall cause to be maintained such books of accounts and other books in such form and in such manner as may be prescribed.