Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(i) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

(i)"New scale" means the scale applicable to a post included in Schedule III;