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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(12) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

(12)The Delhi Pollution Control Committee after taking into consideration the recommendation of the authorized officer, verification report and that the applicant satisfies conditions as set out in Section 8 of the Act, may grant the authorization.