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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(1) in Bombay Khadi and Village Industries Act, 1960

(1)The State Government may, from time to time, make subventions and grants to a Board for the purposes of this Act on such terms and conditions as the State Government may determine in each case.