Jharkhand High Court
Jharkhand Urja Vikas Nigam Ltd. vs Dharam Raj Prasad & Ors. on 4 November, 2019
Author: H.C. Mishra
Bench: Deepak Roshan, H.C. Mishra
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 116 of 2019
Jharkhand Urja Vikas Nigam Ltd. Versus Dharam Raj Prasad & Ors.
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CORAM : HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN
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5/ 04.11.2019 No one appears for the appellant, as the Advocates are abstaining from the Court work today due to some incident at Tishazari Court, New Delhi.
Let the defects, as pointed out by the office, be removed within two weeks, failing which, this appeal shall stand rejected without further reference to a Bench.
(H.C. Mishra, A.C.J.) (Deepak Roshan, J.) R.Kr.