Section 6(1) in Jharkhand Water Resources Regulatory Authority Act, 2014
(1)The State Government shall, by notification, constitute a search committee, for the purposes of making appointments of the Chairperson and Members under sub-section 5 of section 3. The Committee shall consist of :-(i)the Chief Secretary, Government of Jharkhand : ex officio President;(ii)the Chairman, Central Water Commission or his nominee who shall be the member of the Central Water Commission: ex officio Member;(iii)the Principal Secretary, Water Resources Department, Government of Jharkhand. - ex-officio Member Secretary.(iv)Director Indian institute of management Ranchi : ex-officio Member;(v)The Principal secretary, Agriculture Department Government of Jharkhand: ex-officio Member.
