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State of Gujarat - Section

Section 19 in Gujarat State Council for Physiotherapy Act, 2011

19. Recognition of qualification granted by Universities, etc. in State for Physiotherapy professionals.

(1)The qualifications granted by any University or other institutions in the State of Gujarat which are included in the Schedule shall be recognized qualifications for Physiotherapists.
(2)Any University or other Institution which grants qualification for the Physiotherapy professionals is not included in the Schedule may apply to the State Government to have such qualification recognized, and the State Government may, after consulting the Council, by notification in the Official Gazette, amend the Schedule so as to i the name of such University or Institution.