Madhya Pradesh High Court
Manohar Rajgond (Brother In Law) vs The State Of Madhya Pradesh on 15 September, 2017
CRR-2345-2017
(MANOHAR RAJGOND (BROTHER IN LAW) Vs THE STATE OF MADHYA PRADESH)
15-09-2017
Shri S.M.Guru, learned counsel for the applicants.
Shri S.D. Khan, learned Government Advocate for the
respondent-State.
As prayed by learned counsel, list this Criminal Revision along with M.Cr.C. No.11625/2017 after a week.
(ANURAG SHRIVASTAVA) JUDGE haider