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Madhya Pradesh High Court

Manohar Rajgond (Brother In Law) vs The State Of Madhya Pradesh on 15 September, 2017

                               CRR-2345-2017
         (MANOHAR RAJGOND (BROTHER IN LAW) Vs THE STATE OF MADHYA PRADESH)


15-09-2017

     Shri S.M.Guru, learned counsel for the applicants.
     Shri S.D. Khan, learned Government Advocate for the
respondent-State.

As prayed by learned counsel, list this Criminal Revision along with M.Cr.C. No.11625/2017 after a week.

(ANURAG SHRIVASTAVA) JUDGE haider