Bombay High Court
Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 20 February, 2019
Author: A. M. Dhavale
Bench: S. V. Gangapurwala, A. M. Dhavale
1 wp 12141.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 12141 OF 2018
MAHARASHTRA RAJYA ASHRAM SCHOOL VISTIGRUH
ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI SANGHTANA
AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners :
Mr. C. T. Jadhav h/f. Mr. Pawar Ajay D.
Addl.G.P. for Respondents No. 1 to 10 :
Mrs. A. V. Gondhalekar
...
CORAM: S. V. GANGAPURWALA &
A. M. DHAVALE, JJ.
DATE: 20th FEBRUARY, 2019 PER COURT :
1. At the request of the learned counsel for the petitioners, leave to amend as well as file rejoinder.
2. Stand over to 27.03.2019.
[A. M. DHAVALE, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 22/02/2019 ::: Downloaded on - 20/03/2019 16:58:27 :::