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Bombay High Court

Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 20 February, 2019

Author: A. M. Dhavale

Bench: S. V. Gangapurwala, A. M. Dhavale

                                       1                                 wp 12141.18

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD


                 WRIT PETITION NO. 12141 OF 2018

       MAHARASHTRA RAJYA ASHRAM SCHOOL VISTIGRUH
   ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI SANGHTANA
                       AND ANOTHER
                          VERSUS
          THE STATE OF MAHARASHTRA AND OTHERS
                            ...
              Advocate for Petitioners :
        Mr. C. T. Jadhav h/f. Mr. Pawar Ajay D.
        Addl.G.P. for Respondents No. 1 to 10 :
                 Mrs. A. V. Gondhalekar
                            ...

                                   CORAM: S. V. GANGAPURWALA &
                                          A. M. DHAVALE, JJ.

DATE: 20th FEBRUARY, 2019 PER COURT :

1. At the request of the learned counsel for the petitioners, leave to amend as well as file rejoinder.
2. Stand over to 27.03.2019.

[A. M. DHAVALE, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 22/02/2019 ::: Downloaded on - 20/03/2019 16:58:27 :::