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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)The Chairman, shall upon the written request of not less than five members of the Board or upon the direction of the State Government call a special meeting of the Board.