Supreme Court - Daily Orders
Pavnesh Chandra vs Gvk Emri on 24 July, 2019
ITEM NO.1 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19587/2019
PAVNESH CHANDRA Petitioner(s)
VERSUS
GVK EMRI & ANR. Respondent(s)
(FOR ADMISSION and IA No.103061/2019-CONDONATION OF DELAY IN
REFILING )
Date : 24-07-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Charu Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the petition is condoned. Registry to proceed further.
SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.07.29 10:10:04 IST Reason: