Supreme Court - Daily Orders
The State Of Bihar And Ors. vs Dr. Radha Krishan Chaudhary Etc. on 23 January, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.23 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C)......of 2017
CC Nos. 24758-24765/2016
(Arising out of impugned final judgment and order dated
28.06.2016 in LPA No. 335/2012, LPA No. 366/2012, LPA No.
428/2012, LPA No. 488/2012, LPA No. 523/2013, LPA No. 673/2012,
LPA No. 678/2012, LPA No. 852/2012 passed by the High Court Of
Patna)
THE STATE OF BIHAR & ORS. & ETC. Petitioner(s)
VERSUS
DR. RADHA KRISHAN CHAUDHARY & ETC. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in
refiling SLP and office report)
Date : 23/01/2017 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Gopal Singh,Adv.
Mr. Chandan Kumar, Adv.
Mr. Manish Kumar, Adv.
For Respondent(s) Mr. Shravan Kumar, Sr. Adv.
Mr. Amit Kumar Singh,Adv.
Mr. S.K. Sinha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel appearing for the petitioner, list after two weeks.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.01.23 17:15:01 IST [ Charanjeet Kaur ] [ Indu Pokhriyal ] Reason: A.R.-cum-P.S. Court Master