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Supreme Court - Daily Orders

The State Of Bihar And Ors. vs Dr. Radha Krishan Chaudhary Etc. on 23 January, 2017

Bench: S.A. Bobde, L. Nageswara Rao

               ITEM NO.23                      COURT NO.9                   SECTION XVI

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

               Petitions for Special Leave to Appeal (C)......of 2017
                                          CC Nos. 24758-24765/2016

               (Arising out of impugned final judgment and order dated
               28.06.2016 in LPA No. 335/2012, LPA No. 366/2012, LPA No.
               428/2012, LPA No. 488/2012, LPA No. 523/2013, LPA No. 673/2012,
               LPA No. 678/2012, LPA No. 852/2012 passed by the High Court Of
               Patna)

               THE STATE OF BIHAR & ORS. & ETC.                              Petitioner(s)

                                                      VERSUS

               DR. RADHA KRISHAN CHAUDHARY & ETC.                            Respondent(s)

               (With appln. (s) for c/delay in              filing   SLP   and   c/delay   in
               refiling SLP and office report)

               Date : 23/01/2017 These petitions were called on
                                    for hearing today.

               CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

               For Petitioner(s)        Mr. Gopal Singh,Adv.
                                        Mr. Chandan Kumar, Adv.
                                        Mr. Manish Kumar, Adv.

               For Respondent(s)        Mr. Shravan Kumar, Sr. Adv.
                                        Mr. Amit Kumar Singh,Adv.

                                         Mr. S.K. Sinha,Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

At the request of learned counsel appearing for the petitioner, list after two weeks.


Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2017.01.23
17:15:01 IST
                         [ Charanjeet Kaur ]                   [ Indu Pokhriyal ]
Reason:
                            A.R.-cum-P.S.                         Court Master