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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(3)(iii) in Rajasthan Panchayati Raj Act, 1994

(iii)an elected member of the Panchayat empowered to act in accordance with Sub-Section (3) shall exercise power and perform functions and duties of a Sarpanch;