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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(7)(a) in The Warehousing (Development And Regulation) Act, 2007

(a)contain all the details about the goods, the location of warehouse, date of deposit, the name of depositor and a statement of lien claimed by the warehouseman for the goods stored in the warehouse; and