Section 7(2) in The National Co-Operative Development Corporation Act, 1962
(2)The [President] [Substituted by Act 3 of 1974, Section 6, for "Chairman" (w.e.f. 7-4-1975)] or, in his absence, the [Vice-President] [Substituted by Act 3 of 1974, Section 6, for "Vice-Chairman" (w.e.f. 7-4-1975)] or, in the absence of both the [President] [Substituted by Act 3 of 1974, Section 6, for "Chairman" (w.e.f. 7-4-1975)] and the [Vice-President] [Substituted by Act 3 of 1974, Section 6, for "Vice-Chairman" (w.e.f. 7-4-1975)], any member chosen by the members present from amongst themselves, shall preside at a meeting of the Corporation.
