Section 23(1) in National Law University of Uttarakhand Act, 2011
(1)There shall be a Finance Committee consisting of the following members; namely :-(i)the Vice Chancellor;(ii)one member nominated by the Governing Council from amongst its members;(iii)one member nominated by the Executive Council from amongst its members;(iv)the Principal Secretary/ Secretary, Finance Department, Uttarakhand or his nominee not below the rank of Additional Secretary;(v)the Principal Secretary/ Secretary, Higher Education, Uttarakhand or his nominee not below the rank of Additional Secretary;(vi)the Principal Secretary/ Secretary, Judicial Department Government Uttarakhand or his nominee not below the rank of Additional Secretary;(vii)the Registrar of the University;(viii)the Finance Officer- Member Secretary.
