Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200(1)] [Section 200] [Entire Act]

State of Tamilnadu - Subsection

Section 200(1)(c) in Tamil Nadu Panchayats Act, 1994

(c)enter the office of any Panchayat and inspect any records, registers or other documents kept therein.