Himachal Pradesh High Court
Sh. Udham Singh vs . H.P. State Electricity Board & Ors. on 27 October, 2022
Bench: Sabina, Sushil Kukreja
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Sh. Udham Singh vs. H.P. State Electricity Board & Ors.
LPA No. 217 of 2016 27.10.2022 Present: Mr. V.D.Khidtta, Advocate, for the appellant.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for the respondents.
rAt the request of learned counsel for the respondents, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:12 :::CIS