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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(3) in Andhra Pradesh Water, Land and Trees Act, 2002

(3)The Authority snail send a copy of the accounts audited together with a copy of the report of the auditor thereon to the Government within nine months from the end of the financial year.