41. [ The sanitary accommodation. [Substituted by Notification No. 4363 (SM)/XXXVI-A-1130 (ZM)-57, dated October 23, 1958.]
- Latrine accommodation shall be provided in every factory for the number of workers engaged at any one time on the following scale :(a)Where the number of workers does not exceed 50-one seat.(b)Where the number of workers exceeds 50 but does not exceed 150-4 seats.(c)Where the number of workers exceeds 150 but does not exceed 250-5 seats.(d)Where the number of workers exceeds 250-one seat for every 50 or fraction of 50.]
