Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30(1)] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(1)(c) in The Rajasthan Sales Tax Act, 1994 (c)wherein tax has been wholly or in part un-assessed or under assessed in any way or under any circumstances,