Section 1 in The Goa Public Men's Corruption (Investigations and Inquiries) Powers of Commission Rules, 1993
1.
/26/80-VIG-VOL-I. - In exercise of the powers conferred by section 32 of the Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988 (Act 7 of 1991), the Government of Goa hereby makes the following rules so as to specify the powers of the Commission, namely:-
