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Commissioner Of Income Tax ... vs M/S. Greater Noida Industrial ... on 2 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.7                                  COURT NO.5                 SECTION XI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41704/2017

     (Arising out of impugned final judgment and order dated 21-04-2017
     in ITA No. 108/2016 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     COMMISSIONER OF INCOME TAX (EXEMPTIONS)                                 Petitioner(s)

                                                        VERSUS

     M/S. GREATER NOIDA INDUSTRIAL
     DEVELOPMENT AUTHORITY                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.3653/2018-CONDONATION OF DELAY IN
     FILING and IA No.3657/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 02-04-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr. Arijit Prasad, Adv.
                                          Mr. Om Prakash Shukla, Adv.
                                          Mr. Y. Sharma, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr.   Jasmeet Singh, AOR
                                          Mr.   Naman Joshi, Adv.
                                          Mr.   Ashutosh Kumar, Adv.
                                          Ms.   Ruhsheet J. Saluja, Adv.
                                          Mr.   Hemant Jain, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with D. No. 39737 of 2017.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER