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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2)(i) in U.P. Urban Planning and Development Act, 1973

(i)in respect of any property situate in the township or colony if any developed or in other area developed or redeveloped, equal to one third of the amount, and