Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(e) in The Rajasthan Sales Tax Rules, 1995

(e)On receipt of the recommendation under clause (d), the Commissioner, if satisfied, may authorize such contractor to collect tax in respect of the specified goods and / or animals for a particular check-post or for a specified area.