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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in The Rajasthan Gram Dan Act, 1971

(b)fails to pay to the Gram Sabha any dues in respect of the land allotted to him, or
(bb)[ contravenes the provisions of clause (dd) of section 27, or] [Inserted by Rajasthan Act No. 19 of 1984.]